JYOTI SARAN,. PARTHA SARTHY

700 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• Randhir Kumar v. The State of Bihar — Patna High Court (2019-08-17)
• M/s Parsvnath Developers Ltd. v. The State of Bihar — Patna High Court (2019-08-17)
• Lalan Singh and Anr v. The State of Bihar and Ors — Patna High Court (2019-08-17)
• M/s Kanodia Infratech Limited v. The State Of Bihar and Ors — Patna High Court (2019-08-16)
• Krishna Chandra Jha v. The State of Bihar — Patna High Court (2019-08-14)
• Bharat Bhushan and Ors v. The State Of Bihar Through Mr. R. K. Mahajan, The Principal Secretary, Education Department, Govern — Patna High Court (2019-08-14)
• Satyendra Kumar Singh v. The State of Bihar — Patna High Court (2019-08-14)
• Dharmendra Kumar v. The State of Bihar — Patna High Court (2019-08-13)
• Ramesh Kumar Yadav @ Ramesh Yadav v. The State of Bihar — Patna High Court (2019-08-13)
• Yoganand Yadav v. The State of Bihar — Patna High Court (2019-08-13)