JYOTI SARAN, . NILU AGRAWAL

205 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• Rakesh Kumar Singh v. The Union Of India and Ors — Patna High Court (2019-03-13)
• The Union Of India and Ors v. Shyam Sunder — Patna High Court (2019-03-13)
• Mannu Chaudhary v. The Union Of India Through The General Manager, Eastern Railway and Ors — Patna High Court (2019-03-13)
• Punam Kumari @ Punam Devi and Anr v. The State Of Bihar and Ors — Patna High Court (2019-03-01)
• Bhuneshwar Prasad Verma, v. The Steel Authority Of India Limited — Patna High Court (2019-02-20)
• Awadhesh Kumar Singh v. The Union Of India and Ors — Patna High Court (2019-02-20)
• Ashok Kumar Gupta v. The Union Of India and Ors — Patna High Court (2019-02-20)
• The Union Of India v. Ram Bilash Rai — Patna High Court (2019-02-20)
• Molson Coors Cobra India Pvt. Ltd. v. The State Of Bihar — Patna High Court (2019-02-05)
• DHRUBPATI DEVI v. SUDHIR KUMAR SINGH AND ORS — Patna High Court (2019-02-05)