JYOTI SARAN,. CHAKRADHARI SHARAN SINGH

148 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• Om Prakash Bhagat v. Smt. Gauri Devi — Patna High Court (2019-08-16)
• HARE KRISHNA KUMAR SINGH and ANR v. RAJ KUMARI DEVI and ORS — Patna High Court (2019-01-23)
• The State Of Bihar and Ors v. Sri Chandrakant Kumar Anil and Ors — Patna High Court (2018-11-30)
• STATE OF BIHAR and ANR v. THE SECRETARY VIDYALAYA SEVA B — Patna High Court (2018-11-30)
• Smt. Priyanka Singh v. The State Of Bihar and Ors — Patna High Court (2018-10-10)
• Lalita Singh v. The State Of Bihar and Ors — Patna High Court (2018-10-10)
• Mrs. Anjali Sinha v. The State Of Bihar and Ors — Patna High Court (2018-10-10)
• Rajesh Kumar Gautam v. The State Of Bihar and Ors — Patna High Court (2018-10-10)
• Rani Kumari v. The State Of Bihar and Ors — Patna High Court (2018-10-10)
• Ashok Kumar Sinha v. The State Of Bihar and Ors — Patna High Court (2018-10-10)