LexJYOTI SARAN,. ARVIND SRIVASTAVA
1,174 recorded High Court judgment(s) · 2003–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 1174 |
Disposal nature
| ALLOWED | 894 |
| DISPOSED | 178 |
| DISMISSED | 65 |
| WITHDRAWN | 26 |
| CONVERTED | 7 |
| D.F.D. FOR NON APPEARANCE | 2 |
| (unspecified) | 2 |
Recent judgments
- Avinash Singh v. Smt. Sunita Singh — Patna High Court (2019-08-14)
- Indian Oil Corporation Ltd. v. Central Board Of Excise And Customs and Ors — Patna High Court (2019-08-14)
- Raju Poddar v. The State of Bihar — Patna High Court (2019-08-14)
- Uttam Kumar v. The State of Bihar — Patna High Court (2019-08-08)
- Jamui B.Ed. College v. The State of Bihar — Patna High Court (2019-08-08)
- Rajendra Kishore B. Ed. College v. Mr. Anup Kumar Sinha — Patna High Court (2019-08-08)
- Rupesh Kumar @ Rupesh Kumar Masaita v. The State of Bihar — Patna High Court (2019-08-08)
- Teacher Training College v. The State of Bihar — Patna High Court (2019-08-08)
- Sri Krishna Manorama Shikshak Prashikshan Mahavidyalya v. The State of Bihar — Patna High Court (2019-08-08)
- Jalal v. The State of Bihar — Patna High Court (2019-07-29)