JYOTI SARAN,. ANJANI KUMAR SHARAN

830 recorded High Court judgment(s) · 2014–2020

Courts

Disposal nature

Recent judgments

• Pawan Kumar v. The State Of Bihar and Ors — Patna High Court (2020-11-23)
• Bank Of Baroda Having Its Ofice At Fraser Road, Patna v. Commissioner Of Income Tax, Its Having Its Office At Patna and Ors. — Patna High Court (2019-08-14)
• Cadbury India Ltd. v. The State Of Bihar and Ors — Patna High Court (2019-08-08)
• Arvind Kumar v. The State of Bihar — Patna High Court (2019-08-05)
• Surendra Yadav v. The State of Bihar — Patna High Court (2019-08-05)
• Manoj Kumar Jha v. The State of Bihar — Patna High Court (2019-08-05)
• Paro Singh @ Paaro Singh v. The State of Bihar — Patna High Court (2019-08-05)
• Surendra Kumar Sah v. The State of Bihar — Patna High Court (2019-08-05)
• Sudhir Kumar Pandey, v. The State of Bihar — Patna High Court (2019-07-31)
• Pintu Das v. The State of Bihar — Patna High Court (2019-07-17)