JYOTI SARAN

21 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Ranbir Nandan v. Dr. Samir Kumar Sharma and Ors — Patna High Court (2018-11-27)
• Dr. Pradeep Kumar v. Dr. Samir Kumar Sharma and Ors — Patna High Court (2018-11-27)
• Anil Kumar Verma and Anr v. Dr. Samir Kumar Sharma and Ors — Patna High Court (2018-11-27)
• SANJAY KUMAR and ORS v. THE STATE OF BIHAR and ORS — Patna High Court (2018-11-26)
• RAM SAGAR PASWAN and ANR v. THE STATE OF BIHAR and ORS — Patna High Court (2018-11-26)
• Shashi Karn Prasad Akela and Anr v. The State Of Bihar and Ors — Patna High Court (2018-11-26)
• Neha Sharma v. The State Of Bihar and Ors — Patna High Court (2018-11-26)
• SHAMBHU PRASADYADAV v. THE STATE OF BIHAR and ORS — Patna High Court (2018-11-26)
• Tulika Shekhar and Ors v. The State Of Bihar and Ors — Patna High Court (2018-11-26)
• Ramni Ranjan Prasad Sinha @ Ramni Ranjan Prasad and Anr v. The State Of Bihar and Ors — Patna High Court (2018-11-22)