JYOTI SARAN

11,456 recorded High Court judgment(s) · 2010–2019

Courts

Patna High Court

11456

DISPOSED	5881
ALLOWED	2301
DISMISSED	1450
WITHDRAWN	717
BAIL GRANTED	571
CONVERTED	245
D.F.D. FOR NON APPEARANCE	220
DISPOSAL BCZ FILE SHIFTED TO TRIBUNAL	42

Rajendra Prasad and Ors v. The State Of Bihar Through The Chief Secretary, Old Secretariat, Patna and Ors — Patna High Court (2019-08-14)
Narendra Kumar and Ors v. The State Of Bihar Through Sri Anjani Kumar Singh, The Chief Secretary, Government Of Bihar, Patna — Patna High Court (2019-08-14)
Malay Kumar v. The State Of Bihar and Ors — Patna High Court (2019-08-14)
Narendra Kumar v. The State Of Bihar and Ors — Patna High Court (2019-08-14)
Binay Kumar v. The State of Bihar — Patna High Court (2019-08-14)
Farmuda Khatoon v. Mr. Anjani Kumar, The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna and Ors — Patna High Court (2019-08-14)
PRAVIN RAI @ PRAVEEN KUMAR RAY @ PRAVEEN RAY v. The State of Bihar — Patna High Court (2019-08-14)
Bihar State Co- Operative Marketing Union Ltd. Through Its Managing Director and Ors v. The State Of Bihar and Ors — Patna High Court (2019-07-31)
Hargovind Singh Himkar in short H.S. Himkar Advocate Patna High Court v. The State of Bihar — Patna High Court (2019-07-31)
Suman Kumari v. The State Of Bihar Through Mr. R. K. Mahajan, The Principal Secretary, Education Department, Govern — Patna High Court (2019-07-31)