JYOTI MULIMANI,S.SUJATHA

89 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• SMT.SAROJINI VEERAPPA BATAKURKI v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2021-06-28)
• SRI.DHANAPAL DEVAPPA HARUERI S/O.DEVAPPA v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2021-06-28)
• SMT.GEETA.S.ASUTI v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2021-06-28)
• MR.VIJAYCHANDRA PRABHU B. v. STATE OF KARNATAKA — Karnataka High Court (2021-06-28)
• SRI.VINAYAK.S.PATIL v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2021-06-28)
• SMT.SHILPA JOSHI D/O. ASHOK v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2021-06-28)
• SRI.BASALINGAPPA BORGAL S/O. BALAGONDA v. STATE OF KARNATAKA BY ITS — Karnataka High Court (2021-06-28)
• RAVINDRA.D.BAGALKOTE v. THE STATE OF KARNATAKA BY ITS — Karnataka High Court (2020-12-11)
• SMT. KAVITA D/O SAYYAJI RAO v. THE DEPUTY COMMISSIONER — Karnataka High Court (2020-07-02)
• MR.VIJAYCHANDRA PRABHU B. v. STATE OF KARNATAKA — Karnataka High Court (2020-05-14)