JYOTI MULIMANI

9,568 recorded High Court judgment(s) · 2013–2025

Courts

Karnataka High Court

9568

DISMISSED	3186
ALLOWED	1852
DISPOSED	1746
Dismissed for Non-Prosecution	1569
Dismissal for Non Compliance of Office Objections	446
REJECTED	295
Partly Allowed	156
ALLOWED AND REMANDED	154

M/S H.P.C. CHITRAMANDIRA v. SRI V JAYANNACHAR — Karnataka High Court (2025-10-28)
M/S H.P.C. CHITRAMANDIRA v. SRI K R VASUDEVA — Karnataka High Court (2025-10-28)
M.K.THYAGARAJU, v. DIVISIONAL CONTROLLER — Karnataka High Court (2025-10-28)
M/S H.P.C. CHITRAMANDIRA v. SRI M MANJUNATH — Karnataka High Court (2025-10-28)
M/S H.P.C CHITRAMANDIRA v. SMT KASTHURAMMA — Karnataka High Court (2025-10-28)
KAVERI GRAMEENA BANK EMPLOYEES ASSOCIATION v. THE MANAGEMENT OF KAVERI GRAMEENA BANK — Karnataka High Court (2025-10-27)
SMT. ANITHA. J. M. v. UNITED SPIRITS — Karnataka High Court (2025-10-25)
MADAIAH v. S. BASAVARAJU — Karnataka High Court (2025-10-25)
SRINIVAS POOJARY v. HIRIYANNA KIDIYOOR — Karnataka High Court (2025-10-24)
THE EXECUTIVE ENGINEER v. CHIDANANDA — Karnataka High Court (2025-10-24)