JYOTI M

837 recorded High Court judgment(s) · 2017–2026

Courts

Karnataka High Court

837

DISMISSED	263
DISPOSED	186
ALLOWED	148
Dismissed for Non-Prosecution	124
Dismissal for Non Compliance of Office Objections	61
REJECTED	22
ALLOWED AND REMANDED	15
Abated	12

BIFR v. M/S NGEF LTD — Karnataka High Court (2026-06-04)
CHATURBHUJ L v. OFFICIAL LIQUIDATOR OF VAJRA CEMENTS AND MINERALS PRIVATE LIMITED (IN LIQN) — Karnataka High Court (2026-06-04)
THYAGAPPA v. THE MANAGING DIRECTOR — Karnataka High Court (2026-06-04)
SRI. NATARAJ. K v. CENTRAL BANK OF INDIA — Karnataka High Court (2026-06-03)
SENIOR DIVISIONAL CONTROLLER v. SRI H R ANANDA REDDY — Karnataka High Court (2026-06-03)
PUNJAB NATIONAL BANK v. M/S. MAXOLLIN DEVELOPER PVT LTD CO., — Karnataka High Court (2026-06-03)
SRI RAJESH NAIR v. HDFC BANK LIMITED — Karnataka High Court (2026-06-03)
SRI. J. ARUN KUMAR v. JM FINANCIAL ASSET RECONSTRUCTION COMPANY LIMITED — Karnataka High Court (2026-06-03)
THE DIVISIONAL CONTROLLER v. SRI. MUNISWAMAPPA — Karnataka High Court (2026-06-03)
SMT JAYALAKSHMI K v. SRI GURU RAGHAVENDRA — Karnataka High Court (2026-06-03)