LexJUVVADI SRIDEVI,SHAMEEM AKTHER
507 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 507 |
Disposal nature
| ALLOWED NO COSTS | 234 |
| DISMISSED FOR DEFAULT | 56 |
| DISPOSED OF NO COSTS | 52 |
| DISMISSED AS INFRUCTUOUS | 51 |
| DISMISSED | 50 |
| WITHDRAWN | 26 |
| DISMISSED NO COSTS | 11 |
| PARTLY ALLOWED NO COSTS | 7 |
Recent judgments
- BRIHASPATI SHARMA v. SMT.RAJLAKSHMI , INDU — Telangana High Court (2022-09-23)
- Brihaspati Sharma v. Smt. Rajlakshmi , Indu — Telangana High Court (2022-09-23)
- M/s. Blue Star Limited, v. The Commissioner of Commercial Taxes, — Telangana High Court (2022-09-16)
- Nadari Chennamma v. The State of Telangana and 2 others — Telangana High Court (2022-09-16)
- Ayesha Begum v. The Commissioner of Police and 2 others — Telangana High Court (2022-09-13)
- Shabana Kousar v. The Commissioner of Police and 2 others — Telangana High Court (2022-09-13)
- Shahana Begum v. The Commissioner of Police and Additional District Magistrate (Executive) — Telangana High Court (2022-09-13)
- Badker Kasturi v. The State of Telangana — Telangana High Court (2022-09-13)
- Haleema Sadiya v. The Commissioner of Police and 2 Others — Telangana High Court (2022-09-13)
- Chintala Venkateswarlu v. The State of Telangana — Telangana High Court (2022-07-15)