JUVVADI SRIDEVI
4,196 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 4196 |
Disposal nature
| DISPOSED OF NO COSTS | 1559 |
| ALLOWED NO COSTS | 817 |
| DISMISSED AS INFRUCTUOUS | 699 |
| WITHDRAWN | 406 |
| COMPROMISE | 227 |
| DISMISSED | 151 |
| CLOSED NO COSTS | 100 |
| DISPOSED OF AS INFRUCTUOUS | 99 |
Recent judgments
- RENUKUNTA SANJANA v. The State of Telangana — Telangana High Court (2026-05-06)
- Beereddy Mahishma Reddy v. The State of Telangana — Telangana High Court (2026-05-05)
- Smt. Banoth Sravanthi, v. Jawaharlal Nehru Technological University — Telangana High Court (2026-04-28)
- K.Sai Krupal, v. The State of Telangana — Telangana High Court (2026-04-27)
- Smt. Naseen Banu v. The Telangana State Road Transport Corporation — Telangana High Court (2026-04-24)
- C V Manju Mohni v. The State of Telangana — Telangana High Court (2026-04-21)
- Mrs. Purnima Jain v. The Commissioner of Collegiate Education Govt — Telangana High Court (2026-04-20)
- Brungi Akshara, v. The State of Telangana — Telangana High Court (2026-04-17)
- SAMUDRALA RAGHURAUM v. The State of Telangana — Telangana High Court (2026-04-16)
- Sri Khaja Noor Uddin Chishty v. The State of Telangana — Telangana High Court (2026-04-15)
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