LexJUVVADI SRIDEVI,A.ABHISHEK REDDY
173 recorded High Court judgment(s) · 2022–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 173 |
Disposal nature
| ALLOWED NO COSTS | 130 |
| CLOSED NO COSTS | 11 |
| DISMISSED | 10 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED NO COSTS | 4 |
| DISPOSED OF NO COSTS | 4 |
| WITHDRAWN | 3 |
| DISMISSED AS ABATED | 3 |
Recent judgments
- Avunuri Bharath v. The State of Telangana and 4 others — Telangana High Court (2022-12-29)
- Dharavath Ramana v. The State of Telangana — Telangana High Court (2022-12-29)
- P.Balaraju v. The Station House Officer and 3 Others — Telangana High Court (2022-12-29)
- Veerapaneni Rama Moorthi v. The State of Telangana — Telangana High Court (2022-12-28)
- MOHD. IBRAHIM , AKBAR, HYD v. P.P., HYD — Telangana High Court (2022-12-28)
- Pitla Savithri v. The State of Telangana and 2 others — Telangana High Court (2022-12-28)
- Gowlikar Ramu v. The State of Telangana — Telangana High Court (2022-12-27)
- Zubeda Begum v. The State of Telangana — Telangana High Court (2022-12-27)
- A. Ramachandraiah v. The State of Telangana and 2 Others — Telangana High Court (2022-12-27)
- Chawan Jai Singh v. The State of Telangana — Telangana High Court (2022-12-27)