JUSTICE

94 recorded High Court judgment(s) · 2007–2025

Courts

Andhra Pradesh High Court

DISPOSED OF NO COSTS	20
ORDERED	15
ALLOWED NO COSTS	14
DISMISSED	11
CLOSED NO COSTS	10
DISMISSED AS NON PROSECUTION	8
DISMISSED NO COSTS	5
DISMISSED FOR DEFAULT	5

CHINNI VENKATA SUBBAIAH, GUNTUR DIST & THREE OTHERS v. CHINNI VEERAIAH, NELLORE & ANOTHER — Andhra Pradesh High Court (2025-07-02)
Mojjada Satyanarayana, v. Kattirisetti Varalaxmi — Andhra Pradesh High Court (2025-03-18)
N.S.Amala @ Ammulu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-03-16)
Vaddy Venkata Satish Kumar v. S.Venkata Surya Chandra Rao @ Suri Babu — Andhra Pradesh High Court (2025-03-16)
PEDDISETTI VENKATESWARLU v. THE STATE — Andhra Pradesh High Court (2025-03-16)
ACHANTA GOPALAKRISHNA, E.G.DT., v. SMT. ACHANTA RAMANA, E.G.DT & ANR, REP PP., — Andhra Pradesh High Court (2025-03-16)
DR.BODAPATI PETER SUNAND KUMAR, KRISHNA DIST. v. ADDL.SUPERIN. OF POLICE, CBI SPL. POLICE ESTB., VISAKAPATNAM — Andhra Pradesh High Court (2025-03-16)
BASAVA SRINIVASA v. TANGUDU SHYAM SUNDAR RAO & ANOTHER — Andhra Pradesh High Court (2025-03-16)
S.Sanyasi Raju v. The State of Andhra Pradesh — Andhra Pradesh High Court (2025-03-16)
GUTHULA NAGARATNAM v. VASAMSETTI SURYANARAYANA — Andhra Pradesh High Court (2024-10-03)