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91 recorded High Court judgment(s) · 1987–2024

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	36
Disposed off/Decided on merits	19
Dismissed on merits/Rejected	14
Allowed/Partly Allowed on merits/Granted	5
Dismissed on merits	5
Consigned to Record	3
Transferred to Allahabad High Court	2
DISMISSED AS INFRUCTUOUS	2

SMT. DALI DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2024-11-26)
RAVI SHANKAR PAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. and ORS. — Allahabad High Court (2023-08-09)
STATE OF U.P.THRU.PRIN.SECY./ADDL.CHIEF SECY.(H.EDU) GOVT. U.P. LKO. AND ORS (IN WRIA 3369 OF 2022) v. DR. ANIL KUMAR SINGH AND OTHERS — Allahabad High Court (2023-07-19)
STATE OF U.P. THRU. ADDL. CHIEF SECY. HIGHER EDU. U.P. CIVIL SECRT. LKO. AND OTHERS v. DR. PREM CHANDRA MISHRA — Allahabad High Court (2023-07-19)
SABA PARVEEN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-07-17)
AJAY KUMAR DUBEY AND ANR. v. STATE OF U.P.THRU SECY. HOME AND ORS. — Allahabad High Court (2023-03-29)
PREMA DEVI v. STATE OF U.P. THRU. SECY. DEPTT. BASIC EDU. LKO and OTHERS — Allahabad High Court (2023-03-15)
RAM GOPAL GUPTA v. HANUMAN PRASAD — Allahabad High Court (2023-03-02)
AMISHA GARG v. STATE OF U.P. THRU SECY. HOME LUCKNOW AND ORS. — Allahabad High Court (2022-12-02)
JAI KUMAR SINGH v. STATE OF U.P. and ORS. — Allahabad High Court (2022-11-23)