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353 recorded High Court judgment(s) · 2006–2026

Courts

Disposal nature

Recent judgments

• DEVA RAM v. ADDL. DIST. COLLECTOR, PALI AND ORS. — Rajasthan High Court (2026-01-14)
• FARID ANSARI v. RATAN SINGH AND ORS. — Rajasthan High Court (2025-04-21)
• FAKEER MOHD v. LRS OF HALEEMA — Rajasthan High Court (2025-01-03)
• DR. SAJJAN SONI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-01-02)
• SAHADEVA SINGH PALAWAT v. STATE OF RAJASTHAN — Rajasthan High Court (2024-11-25)
• GUNNU (GUNGUN) @ GORVANSHI v. KRISHNA PAL SINGH — Rajasthan High Court (2024-09-24)
• SMT. SHAKUNTALA YADAV v. U.O.I. AND ORS. — Rajasthan High Court (2024-09-21)
• CHATURBHUJ v. RAJKUMAR AND ORS. — Rajasthan High Court (2024-09-17)
• UNIVERSAL SOMPO GENERAL INS. CO. LTD. v. SMT. KAMLA @ KAMLI AND ORS. — Rajasthan High Court (2024-09-03)
• BHAGWATI @ RAHUL v. LEELA RAM AND ANR. — Rajasthan High Court (2024-08-22)