JUDGE-2,. JUDGE-1

284 recorded High Court judgment(s) · 1992–2022

Courts

Disposal nature

Recent judgments

• V.RAVI v. A.S.RAO — Orissa High Court (2022-04-06)
• ORISSA STATE HOUSING BOARD v. JANMEJAY RAY — Orissa High Court (2021-11-12)
• SANGRAM KESHARI PAIKARAY v. STATE OF ODISHA — Orissa High Court (2019-07-19)
• NIRANJAN PRADHAN v. STATE — Orissa High Court (2019-02-07)
• RAMESH CH.ROUT v. LAXMIPRIYA ROUT — Orissa High Court (2019-01-18)
• RAMESH KUMAR NAIK@NAYAK v. STATE OF ORISSA — Orissa High Court (2019-01-18)
• SANDIP KUMAR MOHANTY v. STATE OF ODISHA(VIG.) — Orissa High Court (2019-01-09)
• JAI JAGANNATH TILES AND SANITARY v. STATE OF ODISHAQ — Orissa High Court (2019-01-08)
• ARATI MOHAPATRA v. M.C.,NALCO. — Orissa High Court (2019-01-07)
• SADASHIV VISHNU SHIRKE v. STATE OF ODISHA — Orissa High Court (2019-01-04)