LexJUDGE-1,. JUDGE-2
783 recorded High Court judgment(s) · 1978–2022
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 783 |
Disposal nature
| Disposed Off | 768 |
| Dismissed | 6 |
| Dismissed For Default/Non-Prosecution | 4 |
| Allowed | 3 |
| Dropped | 1 |
| Dismiss By Prem.order | 1 |
Recent judgments
- SUNITA KUMARI DAS v. UTTAM KU.PRADHAN — Orissa High Court (2022-05-12)
- SURESH CHANDRA GUPTA v. STATE OF ODISHA — Orissa High Court (2022-03-23)
- HAREKRUSHNA SAHOO v. UNION OF INDIA — Orissa High Court (2020-12-18)
- PRASANNA KU.PATRA v. PURNIMA PATRA — Orissa High Court (2020-11-03)
- BANJRANG AGRAWAL v. THE EXECUTIVE ENGINEER, RURAL WORKS DIVISION BHAWANIPATNA — Orissa High Court (2020-03-20)
- M/S.ESSEL MINING AND INDUSTRIES LTD. v. UNION OF INDIA — Orissa High Court (2019-11-08)
- M/S.AUROGLOBAL COMTRADE v. CHAIRMAN,CENTRAL BOARD OF EXCISE AND CUSTOMS — Orissa High Court (2019-07-24)
- BIDYUTLATA PRADHAN v. STATE — Orissa High Court (2019-02-07)
- INDRAMANI SAMAL v. STATE OF ODISHA — Orissa High Court (2019-01-22)
- RAMESH CHANDRA NAHAK v. STATE OF ODISHA — Orissa High Court (2019-01-22)