LexJUDGE-1
619 recorded High Court judgment(s) · 1990–2025
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 619 |
Disposal nature
| Disposed Off | 573 |
| Dismissed | 20 |
| Dismissed For Default/Non-Prosecution | 19 |
| Dropped | 3 |
| Allowed | 3 |
| Dismiss By Prem.order | 1 |
Recent judgments
- LATA MIRIG v. STATE OF ODISHA — Orissa High Court (2025-05-08)
- BISHNU PRASAD PATRO v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- DEBAJANI SARANGI v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- BARENDRA KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- PRASANTA KUMAR MISHRA v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- SACHALA KUMARI DALAI v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- DEEPAK KUMAR NAYAK v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- HARICHANDAN NAYAK v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- KARTIK CHANDRA PAUL v. STATE OF ODISHA — Orissa High Court (2024-08-23)
- SABITA ROUT v. STATE OF ODISHA — Orissa High Court (2024-08-23)