LexJOYMALYA BAGCHI, UDAY KUMAR
21 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 21 |
Disposal nature
| ALLOWED | 12 |
| REJECTED | 7 |
| PARTLY ALLOWED | 1 |
| DISMISSED | 1 |
Recent judgments
- SANDHYARANI GHOSH AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- SHEFALI DEBNATH v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- SEFALI BIBI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- NADEEM AHAMED v. STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- LAYEK ALI @ LALTU v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- MD. FIROZ HOSSAIN AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- JAKIR HOSSAIN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- SK ALAUDDIN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- SHREEMTI SARDAR @ SHRIMATI SARDAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)
- MOUSUMI GHOSH AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2025-01-17)