JOYMALYA BAGCHI, SUVRA GHOSH

167 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• GOPAL PAUL v. THE STATE OF WEST BENGAL — Calcutta High Court (2020-12-22)
• LAXMAN SHARMA @ LACHHMAN SHARMA v. STATE OF WEST BENGAL — Calcutta High Court (2020-12-17)
• ARNAB MUKHERJEE v. State of West Bengal — Calcutta High Court (2020-12-16)
• BIPLAB ROY BASUNIA @ SADEB ROY BASUNIA v. THE STATE OF WEST BENGAL — Calcutta High Court (2020-09-08)
• SAURABH JI@SAURABH BISWAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2020-09-03)
• SMT. GIROBALA BARMAN AND ANR. v. State of West Bengal — Calcutta High Court (2020-02-14)
• KRISHNA KUMAR MINTRI v. State of West Bengal — Calcutta High Court (2020-02-14)
• ARIF HOSSAIN HOSSAIN @ ARIFRAHAMAN v. State of West Bengal — Calcutta High Court (2020-02-14)
• ANANTA BARMAN AND ANR. v. State of West Bengal — Calcutta High Court (2020-02-14)
• RAKESH BARMAN @ RAKESH ROY BARMAN v. State of West Bengal — Calcutta High Court (2020-02-14)