JOYMALYA BAGCHI, SUPRATIM BHATTACHARYA
111 recorded High Court judgment(s) · 2022–2024
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| Calcutta High Court | 111 |
Disposal nature
| ALLOWED | 48 |
| REJECTED | 46 |
| DISPOSED | 6 |
| DISMISSED AS NOT PRESSED | 3 |
| PARTLY ALLOWED | 3 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SWAPAN KUMAR CHOUDHURY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2024-08-14)
- BIJAY BISHWAKARMA v. RAJKUMARI DEVI SINGH AND ORS. — Calcutta High Court (2024-08-14)
- THE WEST BENGAL STATE ELECTION COMMISSION AND ORS v. DR. ARCHANA MAJUMDAR AND ORS — Calcutta High Court (2024-08-14)
- ALL BENGAL FAIR PRICE SHOP DEALERS'WELFARE ASSOCIATION &ORS v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2024-08-14)
- SHAIBAL DAS AND ORS v. MANMOHAN SINGH AND ORS — Calcutta High Court (2024-08-14)
- RUP KUMAR KHARA AND ORS v. RAM MOHAN PAL AND ORS — Calcutta High Court (2024-08-14)
- ANSAR ALI @ PINTU SK v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-13)
- ARATI GORAI v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-13)
- SK ANAMAT v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2022-10-13)
- ISHTEAQUE AHMED v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-13)
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