LexJOYMALYA BAGCHI, SUBHENDU SAMANTA
501 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 501 |
Disposal nature
| ALLOWED | 244 |
| REJECTED | 206 |
| DISMISSED AS NOT PRESSED | 20 |
| DISPOSED | 9 |
| PARTLY ALLOWED | 7 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED | 5 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- GOPAL CHANDRA MONDAL @ GOPAL MONDAL AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- RAMESH BISWAS AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- CHANDANA MUKHERJEE @ PAPRI MUKHERJEE AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- SELIMA BIBI v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-07)
- BEDARUL KAZI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- ERFAN BHAJAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- SUBHABRATA SAHA v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- HABIB SAIKH @ HABIB SK @ KURAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)
- SANAM AKTAR v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-07)
- MD. ANWAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-07)