JOYMALYA BAGCHI, SIDDHARTHA ROY CHOWDHURY

40 recorded High Court judgment(s) · 2021–2022

Courts

Disposal nature

Recent judgments

• FARID SK @ MANOWAR HOSSAIN & ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-16)
• SAFIKUL SK @ RABIUL @ ABIUL v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• RAFIQUE KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• SADDAM SK @ SADDAM HOSSAIN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• VIVEKANANDA GIRI v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• ROHIDUL SK @ ROHIDUL SEKH v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• BIRANJAN DAS @ BIYARANJAN DAS v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• ASHOK ROY v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• NIRANJAN MURMU v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-08)
• JAYNAL ABEDIN @ JAYANAL & ORS v. NCB — Calcutta High Court (2022-12-08)