JOYMALYA BAGCHI, SHAMPA DUTT (PAUL)
52 recorded High Court judgment(s) · 2022–2025
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| Calcutta High Court | 52 |
Disposal nature
| ALLOWED | 25 |
| REJECTED | 19 |
| DISPOSED | 3 |
| DISMISSED | 3 |
| PARTLY ALLOWED | 1 |
| DISMISSED AS WITHDRAWN | 1 |
Recent judgments
- JIYAD ALI MOLLA AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- THATHEUS ALFRED PAUL v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-14)
- SHUBHADEEP MUKHERJEE v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-14)
- SANUAR ALI @ SANOYAR SK @ SANOWAR SK AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- HABIBUR RAHAMAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- SOMNATH MANDAL AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- RAKHI MONDAL @ RAKHI MANDAL AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- RIPON SK. @ RIPON HAQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- PRAKASH GHORAI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
- SUDIP KAR @ CHANCHAL KAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-14)
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