JOYMALYA BAGCHI,RAVI NATH TILHARI

27 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• Malladi Naga Srinivasa Rao v. Smt. Malladi Suvarchala — Andhra Pradesh High Court (2021-11-01)
• NADELLA SURESH KUMAR v. SMT. NADELLA RAJYA LAKSHMI — Andhra Pradesh High Court (2021-10-29)
• SMT.RAZIYA KHANNAM v. Smt Rabia Basri (Late) — Andhra Pradesh High Court (2021-10-28)
• VALLURU BASAVAIAH CHOWDARY v. VALLURU MADHUSUDHANA RAO — Andhra Pradesh High Court (2021-10-27)
• RAYANI ARUN KUMAR v. Chinthakunta Padmaja, — Andhra Pradesh High Court (2021-10-26)
• K R VISWANATH v. M SUNEETHA — Andhra Pradesh High Court (2021-10-26)
• The Special Tahsildar v. Kappala Veera Raju — Andhra Pradesh High Court (2021-10-25)
• The Special Tahsildar v. Kappala Durgaji, — Andhra Pradesh High Court (2021-10-25)
• INAMPUDI VIKRAM KUMAR, HYDERABAD v. INAMPUDI SRI SUSMITHA, WEST GODAVARI DIST — Andhra Pradesh High Court (2021-10-25)
• Inampudi Vikram Kumar v. Inampudi Sri Susmitha — Andhra Pradesh High Court (2021-10-25)