JOYMALYA BAGCHI, RAI CHATTOPADHYAY

51 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• SOUMILI DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-08-22)
• SIRSENDU SARKAR @ SHIRSENDU SARKAR @ PIKU @ PICKU v. STATE OF WEST BENGAL — Calcutta High Court (2023-08-22)
• MAHADEV PAL @ MAHADEB @ PAUL v. STATE OF WEST BENGAL — Calcutta High Court (2023-08-22)
• NAJISH AHSAN v. STATE OF WEST BENGAL — Calcutta High Court (2023-08-22)
• NARAYAN SAHA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-08-22)
• KALYAN GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2023-08-22)
• BABLU BARMAN v. STATE OF WEST BENGAL — Calcutta High Court (2023-08-22)
• BIKASH KUMAR YADAV v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-08-22)
• BAPPADITYA CHATTERJEE v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-08-22)
• DALIM SK v. STATE OF WEST BENGAL — Calcutta High Court (2023-08-22)