JOYMALYA BAGCHI, PRASENJIT BISWAS

52 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• BHUTTU SEKH @ BHUTU SK v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• RUPAM ROY (MINOR) v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• PANCHU PAUL @ KHETKURANI @ PAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• SYED RIZWAN ALI v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• PRASANTA MANDAL @ PRASHANTA v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-04-08)
• BACHCHAN MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• ASIKUL SEKH @ ASIKUL SK. v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• SENTU SK @ AHAMMED REZA v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• PALASH DAS AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)
• KAZI ASRAFUL HAQUE @ KALIA v. STATE OF WEST BENGAL — Calcutta High Court (2024-04-08)