LexJOYMALYA BAGCHI, PARTHA SARATHI SEN
183 recorded High Court judgment(s) · 2015–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 183 |
Disposal nature
| REJECTED | 93 |
| ALLOWED | 70 |
| DISMISSED AS NOT PRESSED | 13 |
| DISPOSED | 6 |
| PARTLY ALLOWED | 1 |
Recent judgments
- ARUP MONDAL AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- BAPI MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- X X X X v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-17)
- NARAYAN CHANDRA DAS v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- ALOM SK @ SAFIKUL SK AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- NAZIA ELAHI KHAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- SAMPA ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- SK. HOSSAIN @ SEKH HASSAIN v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-17)
- NUSAIDUL SK v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)
- PRANAB SARKAR @ PRONAB SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-02-17)