LexJOYMALYA BAGCHI,M.GANGA RAO
122 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 122 |
Disposal nature
| DISPOSED OF NO COSTS | 71 |
| DISMISSED | 30 |
| WITHDRAWN | 12 |
| CLOSED NO COSTS | 4 |
| ALLOWED NO COSTS | 2 |
| DISMISSED AS NOT PRESSED | 2 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- SMT. RINKU JAIN v. L.RADHA KRISHNA REDDY — Andhra Pradesh High Court (2021-08-27)
- Kankanala Venkata Narashimha rao, v. State Bank of India — Andhra Pradesh High Court (2021-04-30)
- Smt. K. Ratna Prabha v. Election Commission of India — Andhra Pradesh High Court (2021-04-30)
- Gudivada Subbarao v. STATE BANK OF INDIA — Andhra Pradesh High Court (2021-04-30)
- Potti Vijaya Kumari v. State Bank of India, — Andhra Pradesh High Court (2021-04-30)
- P LAKSHMI v. THE ELECTION COMMISSION — Andhra Pradesh High Court (2021-04-30)
- Potti Veera Venkateswarlu v. State Bank of India — Andhra Pradesh High Court (2021-04-30)
- Bonela AT Kartheeka Raju v. The Honorable Court of Judicial First Class Magistrate — Andhra Pradesh High Court (2021-04-29)
- The Union of India, v. NS Wilson, — Andhra Pradesh High Court (2021-04-29)
- T. Krishnudu, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-04-28)