LexJOYMALYA BAGCHI,KONGARA VIJAYA LAKSHMI
130 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 130 |
Disposal nature
| DISPOSED OF NO COSTS | 77 |
| DISMISSED | 27 |
| WITHDRAWN | 13 |
| ALLOWED NO COSTS | 7 |
| CLOSED NO COSTS | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED FOR DEFAULT | 1 |
Recent judgments
- A.V.Ramana v. The State of Andhra Pradesh — Andhra Pradesh High Court (2022-03-10)
- DOKKU GOPAIAH v. THE DEPUTY GENERAL MANAGER — Andhra Pradesh High Court (2021-10-08)
- Ravuri Radha, v. The Manager, — Andhra Pradesh High Court (2021-10-07)
- PATIBANDLA SRINIVAS BABU v. UNION BANK OF INDIA — Andhra Pradesh High Court (2021-10-07)
- Jarina Begum, v. Coastal Bank, — Andhra Pradesh High Court (2021-10-07)
- STATE BANK OF INDIA v. THE DEBT RECOVERY TRIBUNAL — Andhra Pradesh High Court (2021-10-06)
- Smt.T.Sarojamma v. Axis Bank Limited, — Andhra Pradesh High Court (2021-10-05)
- MAKAVARAPU SATYANARAYANA v. THE STATE ANDHRA PRADESH — Andhra Pradesh High Court (2021-10-05)
- K V V PRASAD v. THE INCOME TAX OFFICER — Andhra Pradesh High Court (2021-10-05)
- M/s.Prudent Agri Commodities India Private Limited v. The Assistant Commissionner (CT) (LTU), Narasaoraopet Division, — Andhra Pradesh High Court (2021-10-04)