JOYMALYA BAGCHI,K SURESH REDDY
287 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 287 |
Disposal nature
| DISPOSED OF NO COSTS | 149 |
| DISMISSED | 63 |
| ALLOWED NO COSTS | 32 |
| WITHDRAWN | 24 |
| DISMISSED AS INFRUCTUOUS | 6 |
| DISMISSED FOR DEFAULT | 5 |
| CLOSED NO COSTS | 4 |
| DISMISSED NO COSTS | 3 |
Recent judgments
- M/s. Bismillah Agencies, v. The Commercial Tax Officer, — Andhra Pradesh High Court (2021-08-18)
- A.P. Environ Technologies v. UNION OF INDIA — Andhra Pradesh High Court (2021-08-18)
- BANK OF BARODA v. THE STATE OF AP — Andhra Pradesh High Court (2021-08-18)
- A.R.V.N.Reddy, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-17)
- SK KARIMULLA v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-08-17)
- Yegireddi Radha, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-17)
- Tanikonda Vidyasagar, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-17)
- KARETI SRINIVASULU v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2021-08-17)
- UNION OF INDIA v. Haseena Begum, — Andhra Pradesh High Court (2021-08-17)
- Cheemparthi Shaheen, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-08-16)
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