JOYMALYA BAGCHI, JAY SENGUPTA
27 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 27 |
Disposal nature
| TRANSFERRED | 18 |
| DISPOSED | 8 |
| DISMISSED | 1 |
Recent judgments
- DIPANKAR BHOWAL v. State of West Bengal — Calcutta High Court (2019-12-24)
- MD NAZRUL ISLAM AND ORS v. State of West Bengal — Calcutta High Court (2019-11-29)
- ALAMGIR MIA v. State of West Bengal — Calcutta High Court (2019-11-01)
- MANJULA SUBBA v. State of West Bengal — Calcutta High Court (2019-10-01)
- BINITA ROKA 2 BINITA ROKA CHHETRI v. State of West Bengal — Calcutta High Court (2019-10-01)
- Bhaskar Das v. State of West Bengal — Calcutta High Court (2019-10-01)
- MANGLU MD. v. State of West Bengal — Calcutta High Court (2019-10-01)
- RANJIT RAY @ RANJIT ROY v. State of West Bengal — Calcutta High Court (2019-10-01)
- HIMANGSHU KUMAR SEN v. State of West Bengal — Calcutta High Court (2019-10-01)
- BINITA ROKA v. State of West Bengal — Calcutta High Court (2019-10-01)
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