JOYMALYA BAGCHI, GAURANG KANTH
6,761 recorded High Court judgment(s) · 2005–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 6761 |
Disposal nature
| ALLOWED | 3286 |
| REJECTED | 2198 |
| DISMISSED FOR DEFAULT | 340 |
| DISMISSED AS NOT PRESSED | 294 |
| DISMISSED | 258 |
| DISPOSED | 225 |
| PARTLY ALLOWED | 92 |
| DISMISSED AS INFRUCTUOUS | 21 |
Recent judgments
- BIKASH NONIA @ VIKASH NUNIA @ VICKU v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- BALARAM DAS v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- REKHA NANDI @ NANDI REKHA @ REKHA NANDY v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- XXXXXX v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
- PURNIMA SADHUKHAN v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-10)
- DILIP MANDAL AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- MAFIJUR DHABAK @ MILTON MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- SANAULLAH HUSSAIN v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- RASEDA BIBI @ RANJANA BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
- BHIM MONDAL AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2025-03-10)
Lex