JOYMALYA BAGCHI

239 recorded High Court judgment(s) · 2014–2025

Courts

Calcutta High Court

239

DISPOSED	153
DISMISSED	63
DISMISSED AS NOT PRESSED	16
DISMISSED AS WITHDRAWN	2
DISMISSED FOR DEFAULT	2
REJECTED	1
DISMISSED AS INFRUCTUOUS	1
DISMISSED AS NOT MAINTAINABLE	1

THE PROPRIETOR, M/S LAVASA AND ANOTHER v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-28)
MINA SARKAR AND ORS. v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-28)
DAMODAR DAS SINGHEE AND ANR. v. HDFC BANK LTD — Calcutta High Court (2025-02-28)
MINAL CHIRSTOPHER CHRISTIAN v. INCRED FINANCIAL SERVICE LTD — Calcutta High Court (2025-02-28)
ROHIT KOCHAR AND OTHERS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-28)
GITASREE BISWAS v. LALIT MOHAN BISWAS AND OTHERS — Calcutta High Court (2025-02-28)
NETAI DAS AND ANOTHER v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-28)
JYOTIRMOY ROY AND OTHERS v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-28)
ARABINDA KUMAR BAIDYA @ ARBIND KUMAR BAIDYA v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-02-26)
SUTAPA GHOSH v. BIMAL GHOSH AND OTHERS — Calcutta High Court (2025-02-26)