LexJOYMALYA BAGCHI,D RAMESH
25 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 25 |
Disposal nature
| DISPOSED OF NO COSTS | 13 |
| WITHDRAWN | 4 |
| DISMISSED | 4 |
| ALLOWED NO COSTS | 1 |
| DISMISSED FOR DEFAULT | 1 |
| CLOSED NO COSTS | 1 |
| DISPOSED OF AS NOT PRESSED | 1 |
Recent judgments
- G.S.J. Ravi Kumar, v. THE STATE OF AP — Andhra Pradesh High Court (2021-08-27)
- J. Satyavathi, v. State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-27)
- The Government of Andhra Pradesh, v. A. Venkata Rao, — Andhra Pradesh High Court (2021-08-27)
- The State of Andhra Pradesh v. Motupalli Narasimha Raju, — Andhra Pradesh High Court (2021-08-27)
- Surasani China Venkat Ratnam v. Indian Overseas Bank, Andhra Loyla Collage Branch, — Andhra Pradesh High Court (2021-08-27)
- M/s Sri Vigneswara Traders v. The Authorised Officer, — Andhra Pradesh High Court (2021-08-27)
- Sri Ravi Kiran Medical Agencies v. The State Bank of India — Andhra Pradesh High Court (2021-08-26)
- Krishna Cold Storage Pvt. Limited, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-26)
- C IBRAHIM v. The State of Andhra Pradesh — Andhra Pradesh High Court (2021-08-26)
- Syed Ershad Ahmed v. Bank of Baroda, — Andhra Pradesh High Court (2021-08-26)