JOYMALYA BAGCHI, BIVAS PATTANAYAK
1,505 recorded High Court judgment(s) · 2013–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1505 |
Disposal nature
| ALLOWED | 605 |
| REJECTED | 477 |
| DISPOSED | 155 |
| DISMISSED | 139 |
| DISMISSED AS NOT PRESSED | 43 |
| PARTLY ALLOWED | 30 |
| DISMISSED FOR DEFAULT | 28 |
| DISMISSED AS INFRUCTUOUS | 12 |
Recent judgments
- GOURANGO MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- MD AINAL HOQUE @ SK AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- SAHEB ALI @ MD. SAHEB ALI AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- SARUKH MONDAL @ SARUK HAQUE MONDAL AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- TAJIR SEKH v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- SK ABDUL MALEK v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- MOTAKABBERUL SK v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- BIDYA SINGHA @ AMAR SINGHA AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- NAYAN SK. @ SAHID ANWAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
- ANJALI CHAKRABORTY v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-24)
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