LexJOYMALYA BAGCHI, BIBHAS RANJAN DE
75 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 75 |
Disposal nature
| ALLOWED | 51 |
| REJECTED | 18 |
| DISMISSED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
| DISPOSED | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- TAPAS DHIBAR AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- BIPLAB KAYET v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- ATIK MONDAL@ATIKUL RAHAMAN MONDAL @ATIKUR AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- BHASAN SK @ VASAN SK AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- NIREN KISKU AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- SANJOY HALDER AND OTHERS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- MUNTAJ SK AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- GOPAL SIKDAR AND OTHERS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)
- NARESH CHANDSRA MANDAL ALIAS NARESH MANDAL v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2022-01-07)
- VIVEKANANDA LAL AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2022-01-07)