JOYMALYA BAGCHI, APURBA SINHA RAY

436 recorded High Court judgment(s) · 2022–2024

Courts

Calcutta High Court

436

ALLOWED	260
REJECTED	107
DISPOSED	34
DISMISSED	12
PARTLY ALLOWED	11
DISMISSED AS INFRUCTUOUS	5
DISMISSED AS NOT PRESSED	5
DISMISSED AS NOT MAINTAINABLE	1

SURAJIT SANTRA v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
ABDUL MIA @ AHAMED @ HOQUE v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
ISTARUL HALSANA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
SOHAN CHAKRABORTY v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
SUKDEB MISHRA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
JOHIRUL MONDAL @ JAHIRUL MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
BABUN MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
BHEEM NARAYAN MONDAL @ BHEEM NARAYAN ROY @ MITHUN ROY v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-12-13)
KRISHNA ROY v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)
KUNTAL KARATI v. STATE OF WEST BENGAL — Calcutta High Court (2024-12-13)