JOYMALYA BAGCHI, ANIRUDDHA ROY

155 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• HABIBUR RAHMAN @ LALTU v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• ATAI MOLLICK@ATARUL MOLLICK AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• FIROJ ALAM@FIROJ AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• SOURAV DAS AND ANR. v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• NIBENDHU PALODHI v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• ANOWAR HOSSAIN GAZI v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• ABHISHEK SINGH v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• RANAJIT BERA v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• JHANTU DOLUI @ JHONTU DOLUI v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)
• MD REJAUL AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2021-11-09)