LexJOYMALYA BAGCHI, ANANYA BANDYOPADHYAY
2,540 recorded High Court judgment(s) · 2014–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 2540 |
Disposal nature
| REJECTED | 1180 |
| ALLOWED | 1081 |
| DISMISSED AS NOT PRESSED | 101 |
| DISPOSED | 75 |
| DISMISSED | 40 |
| PARTLY ALLOWED | 31 |
| DISMISSED AS WITHDRAWN | 10 |
| DISMISSED AS INFRUCTUOUS | 8 |
Recent judgments
- JATINDRA RAKSHIT@JATINDRA RAKHKHIT v. STATE OF WEST BENGAL — Calcutta High Court (2024-08-09)
- MD. AZAD @ PUTUL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-06-10)
- BULU BAG & ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2023-01-18)
- SK. MAJAHAR @ SK KALU v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-23)
- MAINUDDIN SK & ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-23)
- BHUNA KHAN @ SAMSUR KHAN v. STATE OF WEST BENGAL — Calcutta High Court (2022-12-23)
- MD. ABDULLAH @ ASGAR ALI @ AHAMED ALI @ ALI v. STATE OF WEST BENGAL — Calcutta High Court (2022-11-14)
- MD. YOUNUS @ BILLAL v. STATE OF WEST BENGAL — Calcutta High Court (2022-11-14)
- STATE OF WEST BENGAL v. MD. YOUNUS @ BILAL & 2 ORS — Calcutta High Court (2022-11-14)
- MUZAFFAR AHAMED RATHER @ ABU RAFA v. STATE OF WEST BENGAL — Calcutta High Court (2022-11-14)