LexJOYMALYA BAGCHI, . AJOY KUMAR MUKHERJEE
63 recorded High Court judgment(s) · 2011–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 63 |
Disposal nature
| REJECTED | 26 |
| ALLOWED | 24 |
| DISPOSED | 6 |
| DISMISSED | 3 |
| DISMISSED AS NOT PRESSED | 2 |
| Rule Discharged | 1 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
Recent judgments
- ABDUL GAFUR v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- SABINA BIBI @ SABINA GAZI v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- CHINMOY GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- KAMAL SARKAR AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- KARTICK SARDAR @ NASKAR v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2023-09-19)
- COURTS ON ITS OWN MOTION v. ASHOKE KUMAR ROY ALIAS ASHOK ROY — Calcutta High Court (2023-09-19)
- INDRAJIT SHAW v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- SHANTANU MANNA v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- NURUL HASAN HALDER v. STATE OF WEST BENGAL — Calcutta High Court (2023-09-19)
- SUCHANDRIKA SUDHANSU DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-09-19)