LexJOYMALYA BAGCHI, AJAY KUMAR GUPTA
7,380 recorded High Court judgment(s) · 2009–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 7380 |
Disposal nature
| REJECTED | 3190 |
| ALLOWED | 3133 |
| DISPOSED | 368 |
| DISMISSED AS NOT PRESSED | 333 |
| DISMISSED | 165 |
| DISMISSED FOR DEFAULT | 85 |
| PARTLY ALLOWED | 63 |
| DISMISSED AS WITHDRAWN | 18 |
Recent judgments
- SARAMA @ TEPI @ TAPI KARMAKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-11)
- ASHIM GHOSH @ PATLA v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-11-11)
- MASUD MOLLA v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-11-11)
- GOLU v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-11-11)
- JAHANGIR SK v. STATE OF WEST BENGAL — Calcutta High Court (2024-11-11)
- ABHAY KUMAR SRIBASTAV v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-11-11)
- IMRAN SHEIKH @ IMRAN SEIKH @ RAJA v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-11)
- BAPPA BAGDI v. STATE OF WEST BENGAL — Calcutta High Court (2024-11-11)
- GARGI SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-11-11)
- BIJOY DAS v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-11-11)