LexJOYMALYA BAGCHI,A V SESHA SAI
325 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 325 |
Disposal nature
| DISPOSED OF NO COSTS | 180 |
| DISMISSED | 62 |
| ALLOWED NO COSTS | 25 |
| WITHDRAWN | 17 |
| CLOSED NO COSTS | 14 |
| DISMISSED AS INFRUCTUOUS | 13 |
| DISMISSED AS NOT PRESSED | 4 |
| DISMISSED NO COSTS | 4 |
Recent judgments
- K. Venkata Rao, v. Sri Kumar Viswajet — Andhra Pradesh High Court (2021-09-03)
- K SIVA PRASADA RAO v. SRI VIJAY KUMAR — Andhra Pradesh High Court (2021-09-03)
- MD SHAHIDDIN v. R SR SURESH — Andhra Pradesh High Court (2021-08-06)
- K S PRASAD v. R S R SURESH — Andhra Pradesh High Court (2021-08-06)
- P VIJAYA BHARATHI v. B RAJASEKHAR, I.A.S., — Andhra Pradesh High Court (2021-07-23)
- Ratan Dutta. v. Shri. Ajay Kumar, — Andhra Pradesh High Court (2021-07-15)
- M.Ram Prasad, v. Sri B.Rajsekhar, — Andhra Pradesh High Court (2021-07-09)
- TiyyaguraSailaja AT BavanamSailaja v. TATA Capital Housing Finance Limited, — Andhra Pradesh High Court (2021-03-20)
- CITY UNION BANK LIMITED v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-03-20)
- M/s. ABC Engineering Works, v. UNION OF INDIA — Andhra Pradesh High Court (2021-03-20)