JOYMALYA BAGCHI

117 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SRI GANNAVARAPU MADHAVA RAO, W.G.DT., v. STATE, REP SHO, JANGAREDDYGUDEM PS., REP PP AND ANR., — Andhra Pradesh High Court (2021-10-07)
• Sk. Reshma (A8), v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-10-07)
• ELUBANDI VENKATESWARA RAO AT VENKATESULU AND 2 OTHERS v. THE STATE OF A.P. REP., BY ITS PP AND ANOTHER — Andhra Pradesh High Court (2021-10-06)
• GAJULA GANGAIAH AT GANGADHAR, v. STATE OF AP., REP BY ITS P.P AND ANOTEHRS — Andhra Pradesh High Court (2021-10-06)
• G.KUTUMBA RAO, W.G.DT., v. STATE OF AP. REP. PP AND ANR., — Andhra Pradesh High Court (2021-10-05)
• TALLURI PRASAD NAIDU, NELLORE DT AND ANR., v. KANUPURU NAGAIAH, NELLORE AND ANR, REP PP., — Andhra Pradesh High Court (2021-10-05)
• SINGARAJU SOMARAJU, AND 3 OTHERS, v. THE STATE OF AP REP BY ITS PP HYD., AND ANOTHER, — Andhra Pradesh High Court (2021-10-05)
• VADDE NAGARAJU AND ANOTHER v. THE STATE OF AP., — Andhra Pradesh High Court (2021-10-05)
• KOMMARTHI NOOKARAJU, E.G. DT. AND ANR v. STATE OF A.P., REP. BY P.P., HYD AND ANR — Andhra Pradesh High Court (2021-10-05)
• Boya Chinna Venkateswarlu, (a-2), v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2021-10-04)