LexJOYMALYA BAGCHI (27.06.2011 - 29.08.2020), SUVRA GHOSH
1,795 recorded High Court judgment(s) · 2014–2020
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1795 |
Disposal nature
| ALLOWED | 896 |
| REJECTED | 588 |
| DISPOSED | 158 |
| DISMISSED AS NOT PRESSED | 59 |
| DISMISSED | 36 |
| PARTLY ALLOWED | 32 |
| DISMISSED FOR DEFAULT | 21 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- SABINA YEASMIN @ JHUMA AND ORS v. State of West Bengal — Calcutta High Court (2020-12-24)
- BISWANATH CHOWHAN @ CHAUHAN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-12-24)
- RAKESH DEBNATH v. State of West Bengal — Calcutta High Court (2020-12-24)
- KENAI MONDAL ALIAS KENARAM MONDAL AND ORS v. State of West Bengal — Calcutta High Court (2020-12-24)
- BISWAJIT SARKAR ALIAS BARO BISWA v. State of West Bengal — Calcutta High Court (2020-12-24)
- RAJU DOLAI @ SOURAV DOLAI AND ANR v. State of West Bengal — Calcutta High Court (2020-12-24)
- BAPPA DAS ALIAS BAPAN DAS LADY v. State of West Bengal — Calcutta High Court (2020-12-24)
- SUSHANTA ROY v. State of West Bengal — Calcutta High Court (2020-12-24)
- MIJANUR RAHAMAN @ MIJANUR RAHAMAN MIYA v. State of West Bengal — Calcutta High Court (2020-12-24)
- INDRA RABIDAS @ INDRAJIT @ INDREJIT v. State of West Bengal — Calcutta High Court (2020-12-24)