LexJOYMALYA BAGCHI (27.06.2011 - 29.08.2020), SUBHASIS DASGUPTA
41 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 41 |
Disposal nature
| ALLOWED | 25 |
| REJECTED | 9 |
| DISPOSED | 5 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- MONIRUL v. State of West Bengal — Calcutta High Court (2020-10-15)
- SADHAN MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-15)
- KIRAN MALO @ RATIKANT MALO v. State of West Bengal — Calcutta High Court (2020-10-15)
- ATIAR RAHAMAN v. State of West Bengal — Calcutta High Court (2020-10-15)
- MD ZAHID v. State of West Bengal — Calcutta High Court (2020-10-15)
- PINKI RAJAK v. State of West Bengal — Calcutta High Court (2020-10-15)
- SHEFALI BIBI AND ANR v. State of West Bengal — Calcutta High Court (2020-10-15)
- RUMKI SARKAR v. State of West Bengal — Calcutta High Court (2020-10-15)
- JAGANNATH SINGH v. State of West Bengal — Calcutta High Court (2020-10-15)
- SUBIR KUMAR ROY AND ANR v. State of West Bengal — Calcutta High Court (2020-10-15)