JOYMALYA BAGCHI (27.06.2011 - 29.08.2020), SHAMPA SARKAR

31 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• MD. KHAIRUL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-10-01)
• KASHMIRA BIBI@ KASMIRA BIBI v. State of West Bengal — Calcutta High Court (2020-10-01)
• RANJIT SINGH ALIAS KELO v. State of West Bengal — Calcutta High Court (2020-10-01)
• KALYAN MONDAL v. State of West Bengal — Calcutta High Court (2020-10-01)
• BISWAJIT BISWAS ALIAS PATHIK AND ORS v. State of West Bengal — Calcutta High Court (2020-10-01)
• ABDUL KASHIM @ ABDUL KASEM & ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-01)
• RAJA MOLLICK@RAJA MALLICK v. State of West Bengal — Calcutta High Court (2020-10-01)
• TANMOY SARKAR v. State of West Bengal — Calcutta High Court (2020-10-01)
• SAKIR HOSSAIN @ MD. SAKIR HOSSAIN & ORS v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-01)
• MRINMOY GHOSH v. State of West Bengal — Calcutta High Court (2020-10-01)