JOYMALYA BAGCHI (27.06.2011 - 29.08.2020), PARTHA SARATHI SEN

101 recorded High Court judgment(s) · 2011–2024

Courts

Disposal nature

Recent judgments

• RINTU DHALI v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-01-15)
• AFTABUDDIN SK @ AJIBUL v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• KAJEM MONDAL @ KAJEM ALI MONDAL v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-01-15)
• MARCELINO MONGAL BISWAS @ MERCELINO MONGAL BISWAS v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• AINAL KHAN @ AYNAL KHAN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• SUBAL MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• MURARAF @ MASARAF @ MOSARAF @ MOSAROF SHAH @ SHA v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• ROKY MANDAL @ ROKI MANDAL @ ROCKY MONDAL v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• RANJAN PANDIT v. STATE OF WEST BENGAL — Calcutta High Court (2024-01-15)
• BUBAI SAHA v. THE STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2024-01-15)