JOYMALYA BAGCHI (27.06.2011 - 29.08.2020), MOUSHUMI BHATTACHARYA

23 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SK. MOHAMMAD SOYEB @ SK. MOHAMMAD SOYAB@ PAPPU v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2020-10-13)
• BINAY CHAKRABORTY v. State of West Bengal — Calcutta High Court (2020-10-13)
• POULOSH @ KANGRA ORAON v. STATE — Calcutta High Court (2020-10-13)
• MITU RANI GOLDAR @ RITU RANI GOLDER & ANR v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-13)
• PRANAB BAR v. State of West Bengal — Calcutta High Court (2020-10-13)
• TAPASI ROUT KARAK v. State of West Bengal — Calcutta High Court (2020-10-13)
• ATUL MANDAL@CHAMRU MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-13)
• BANGSHI CH. BORMON & ORS v. STATE OF WEST BENGAL — Calcutta High Court (2020-10-13)
• GOLU MIA @ GOLAM MIAH v. State of West Bengal — Calcutta High Court (2020-10-13)
• SAGAR KARMAKAR v. State of West Bengal — Calcutta High Court (2020-10-13)